Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Himachal Pradesh - Subsection Section 16(c) in Mukhya Mantri Swavlamban Yojana, 2019 (c)Impose any condition in addition to the provisions of this Scheme on merits of each case, as the State Government may consider necessary and appropriate.
