Supreme Court - Daily Orders
Hare Ram Thakur vs Ram Singhasan Thakur on 1 September, 2017
Bench: J. Chelameswar, Amitava Roy
ITEM NO.18 COURT NO.2 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21550/2017
(Arising out of impugned final judgment and order dated 23-02-2017
in LPA No. 1444/2013 passed by the High Court Of Judicature At
Patna)
HARE RAM THAKUR & ORS. Petitioner(s)
VERSUS
RAM SINGHASAN THAKUR & ORS. Respondent(s)
Date : 01-09-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s)
Mr. Shantanu Sagar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel for the petitioner seeking adjournment, the matter is adjourned for one week, as prayed for.
(OM PARKASH SHARMA) (RAJINDER KAUR)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by DEEPAK
MANSUKHANI
Date: 2017.09.01 17:10:18 IST
Reason: SIGNER CARD OF
MR. DEEPAK MANSUKHANI
IS BEING USED BY MR. OM
PARKASH SHARMA