Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 284N] [Entire Act] Bombay Presidency - Subsection Section 284N(7) in The Bombay Provincial Municipal Corporations Act, 1949 (7)section 54 of the Land Acquisition Act shall not apply to any case of acquisition of land to which section 284-O applies.