Section 4(1)(e) in U.P. Clinical Establishments (Registration and Regulation) Rules, 2016

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State of Uttar Pradesh - Subsection

Section 4(1)(e) in U.P. Clinical Establishments (Registration and Regulation) Rules, 2016

(e)Three representatives to be elected by the executive of State Council of Indian medicine representating the Ayurveda, Siddha and Unani systems of medicine,

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State of Uttar Pradesh - Subsection

Section 4(1)(e) in U.P. Clinical Establishments (Registration and Regulation) Rules, 2016