Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(8)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(8)(b) in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012

(b)At the commencement of the selection process the licensing authority shall first announce the names of persons and the number of persons who have filed applications for a particular shop.