Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 61 in Grama Panchayats Rules, 1968

61.

The Grama-Panchayat shall review in its monthly meetings the advances outstanding and the progress of which advances were given.