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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(3)(b) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(b)statement showing the loan received from the Government and amount of installments that fell due for repayment to the Government, amounts actually repaid, the balance still due from Panchayat Samiti and reasons there for in Form FBA -II;