Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Iase (Deemed To Be University) vs The State Of Rajasthan on 7 November, 2022

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                      S.B. Civil Writ Petition No. 14353/2022

                                   Iase (Deemed To Be University)
                                                                                                         ----Petitioner
                                                                          Versus
                                   The State Of Rajasthan
                                                                                                       ----Respondent


                                   For Petitioner(s)            :     Mr. Ratan Ram through VC



                                             HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 07/11/2022 The case comes up on an application (01/22) for early list of the matter.

For the reasons stated in the application, the same is allowed.

List the matter on 10/11/2022, as prayed.

(VINIT KUMAR MATHUR),J 294-AnilSingh/-

(Downloaded on 09/11/2022 at 08:51:41 PM)

Powered by TCPDF (www.tcpdf.org)