Rajasthan High Court - Jodhpur
Iase (Deemed To Be University) vs The State Of Rajasthan on 7 November, 2022
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 14353/2022
Iase (Deemed To Be University)
----Petitioner
Versus
The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Ratan Ram through VC
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 07/11/2022 The case comes up on an application (01/22) for early list of the matter.
For the reasons stated in the application, the same is allowed.
List the matter on 10/11/2022, as prayed.
(VINIT KUMAR MATHUR),J 294-AnilSingh/-
(Downloaded on 09/11/2022 at 08:51:41 PM)Powered by TCPDF (www.tcpdf.org)