Gujarat High Court
Sadhana Education And Charitable Trust vs Gujarat Secondary And Higher Secondary ... on 27 February, 2019
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/SCA/15599/2018 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR DIRECTION) NO. 1 of 2018
In R/SPECIAL CIVIL APPLICATION NO. 15599 of 2018
With
CIVIL APPLICATION (FOR DIRECTION) NO. 1 of 2018
In R/SPECIAL CIVIL APPLICATION NO. 15600 of 2018
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SADHANA EDUCATION AND CHARITABLE TRUST THROUGH PRESIDENT KUSHALBHAI SURESHBHAI CHUDASHAMA Versus STATE OF GUJARAT ========================================================== Appearance:
MR. NIPUL H GONDALIA for the PETITIONER(s) No. GOVERNMENT PLEADER for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI Date : 27/02/2019 IA ORDER Office objections to be removed within two weeks.
(BELA M. TRIVEDI, J) TUVAR Page 1 of 1