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[Cites 0, Cited by 0] [Section 168] [Entire Act]

NCT Delhi - Subsection

Section 168(2) in The New Delhi Municipal Council Act, 1994

(2)No latrine, or cesspool shall be constructed or made within six meters of any well, tank, water pipe or cistern or in any position where the pipe, well, tank or cistern is likely to be injured or the water therein polluted.