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[Cites 0, Cited by 0] [Section 192(1)] [Section 192] [Entire Act]

State of Odisha - Subsection

Section 192(1)(i) in The Orissa Municipal Corporation Act, 2003

(i)toll -
(i)on roads, bridges and ferries, and
(iii)on heavy trucks which shall be heavy goods vehicles, and buses, which shall be heavy passenger motor vehicles, within the meaning of the Motor Vehicles Act, 1988 plying on a public street.