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[Cites 0, Cited by 2] [Entire Act]

State of Odisha - Section

Section 35 in The Orissa Forest Act, 1972

35. Publication or translation of such notification in neighbourhood.

- The Divisional Forest Officer shall cause translation into Oriya of every notification issued under Section 34 to be affixed in a conspicuous place in every town and village in the neighbourhood of the forest comprised in the notification.