Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129] [Entire Act] State of Uttar Pradesh - Subsection Section 129(2) in The U.P. Factories Rules, 1950 (2)For prevention of accidents, the compliance of all the provisions of health, safety and welfare of the workers as per the provisions of the Act and the rules made thereunder shall have to be certified by the occupier and the manager.
