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Bombay High Court

Mohammed Jafar Mohammed Babar Shaikh vs State Of Maharashtra on 24 February, 2023

Author: M. S. Karnik

Bench: M. S. Karnik

                                                                                  Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 3122 OF 2022

 Mohammed Jafar Mohammed Babar Shaikh     ....APPLICANT
            V/S
 State Of Maharashtra                 ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE M. S. KARNIK J DATE : 24th February, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 20/03/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 27/02/2023 ::: Downloaded on - 28/02/2023 03:43:27 :::