Bombay High Court
Mohammed Jafar Mohammed Babar Shaikh vs State Of Maharashtra on 24 February, 2023
Author: M. S. Karnik
Bench: M. S. Karnik
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 3122 OF 2022
Mohammed Jafar Mohammed Babar Shaikh ....APPLICANT
V/S
State Of Maharashtra ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE M. S. KARNIK J DATE : 24th February, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 20/03/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 27/02/2023 ::: Downloaded on - 28/02/2023 03:43:27 :::