Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 131] [Entire Act]

Bengal Presidency - Subsection

Section 131(c) in Calcutta Improvement Act, 1911

(c)require any person so appearing before him to make and sign a declaration with respect to any such document, to answer any question, or to prepare and submit any statement.