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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(4) in The West Bengal Security Act, 1950

(4)If any person is in a protected area in contravention of the provisions of this section, then, without prejudice to any other proceedings which may be taken against him, he may be removed there from by or under the direction of any police officer on duty in the protected area or by any other person authorised in this behalf by the State Government.