Section 27(2)(iii) in The Warehousing Corporations Act, 1962

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

(iii)[ from any [scheduled bank] [Inserted by Act 42 of 1976, Section 7, (w.e.f. 24-3-1976)] or

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