Supreme Court - Daily Orders
Rajasthan Housing Board vs M/S Alpha Engineer on 26 February, 2014
Ü
ITEM NO.16 COURT NO.8 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 2728-2729/2014
(From the judgment and order dated 06/08/2012 in SBCMA No.5774/2011 and
dated 31/05/2013 in SBCRP No.59/2012 in SBCMA No.5774/2011 of the HIGH
COURT OF RAJASTHAN AT JAIPUR)
RAJASTHAN HOUSING BOARD & ANR Petitioner(s)
VERSUS
M/S ALPHA ENGINEER Respondent(s)
WITH I.A. 1-2 (C/DELAY IN FILING SLP)
WITH S.L.P.(C)...CC NO. 2890-2891 of 2014
WITH I.A. 1-2 (C/DELAY IN FILING SLP AND OFFICE REPORT)
S.L.P.(C)...CC NO. 2936-2937 of 2014
WITH I.A. 1-2 (C/DELAY IN FILING SLP AND OFFICE REPORT)
S.L.P.(C)...CC NO. 2942-2943 of 2014
WITH I.A. 1-2 (C/DELAY IN FILING SLP AND OFFICE REPORT)
S.L.P.(C)...CC NO. 2988-2989 of 2014
WITH I.A. 1-2 (C/DELAY IN FILING SLP AND C/DELAY IN REFILING SLP AND OFFICE
REPORT)
Date: 26/02/2014 These Petitions were called on for hearing today.
CORAM : HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
HON’BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Dushyant Parashar, Adv.
for Mr. Surya Kant, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The Special Leave Petitions are dismissed on the ground of delay.
|(VINOD LAKHINA) | |(INDU BALA KAPUR) | |COURT MASTER | |COURT MASTER |