Delhi High Court - Orders
Vipen Kumar Parwanda vs Mrs Gunjan Kumar & Anr on 13 September, 2022
Author: Rekha Palli
Bench: Rekha Palli
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 125/2022 & CM APPL. 17240/2022 -Stay
VIPEN KUMAR PARWANDA ..... Appellant
Through: Mr.Sapara, Sr.Adv. with Mr.Manish
Makhija, Adv.
versus
MRS GUNJAN KUMAR & ANR. ..... Respondent
Through: Mr.Arvind Sharma with Mr.M.K.Jha,
Advs for R-1.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 13.09.2022
1. Learned counsel for the respondent no.1 prays for and is granted further four weeks time to file reply to the application. Rejoinder thereto, if any, be filed within four weeks thereafter.
2. List on 01.02.2023.
3. In the meanwhile, the LCR be requisitioned and digitised.
REKHA PALLI, J SEPTEMBER 13, 2022 sr Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:14.09.2022 15:23:16