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Delhi High Court - Orders

Vipen Kumar Parwanda vs Mrs Gunjan Kumar & Anr on 13 September, 2022

Author: Rekha Palli

Bench: Rekha Palli

                          $~14
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    RFA 125/2022 & CM APPL. 17240/2022 -Stay
                               VIPEN KUMAR PARWANDA                        ..... Appellant
                                               Through: Mr.Sapara, Sr.Adv. with Mr.Manish
                                               Makhija, Adv.

                                                     versus

                                 MRS GUNJAN KUMAR & ANR.               ..... Respondent
                                              Through: Mr.Arvind Sharma with Mr.M.K.Jha,
                                              Advs for R-1.

                                 CORAM:
                                 HON'BLE MS. JUSTICE REKHA PALLI
                                               ORDER

% 13.09.2022

1. Learned counsel for the respondent no.1 prays for and is granted further four weeks time to file reply to the application. Rejoinder thereto, if any, be filed within four weeks thereafter.

2. List on 01.02.2023.

3. In the meanwhile, the LCR be requisitioned and digitised.

REKHA PALLI, J SEPTEMBER 13, 2022 sr Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:14.09.2022 15:23:16