Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

Dr. Papiya Mukherjee vs Aruna Banerjee And Anr on 30 April, 2021

Author: Debangsu Basak

Bench: Debangsu Basak

OC 8

                                    ORDER SHEET

                                 AP 211 of 2021
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                             COMMERCIAL DIVISION

                                       DR. PAPIYA MUKHERJEE
                                                   VS
                                       ARUNA BANERJEE AND ANR.

  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date: 30th April, 2021.

(Via Video Conference) Mr. Ayan Dutta, Adv.

...for the petitioner The Court: On the prayer of the learned advocate appearing for the petitioner, AP 211 of 2021 is dismissed as withdrawn with liberty to file afresh on the selfsame cause of action.

(DEBANGSU BASAK, J.) TR/