Calcutta High Court
Dr. Papiya Mukherjee vs Aruna Banerjee And Anr on 30 April, 2021
Author: Debangsu Basak
Bench: Debangsu Basak
OC 8
ORDER SHEET
AP 211 of 2021
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL DIVISION
DR. PAPIYA MUKHERJEE
VS
ARUNA BANERJEE AND ANR.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date: 30th April, 2021.
(Via Video Conference) Mr. Ayan Dutta, Adv.
...for the petitioner The Court: On the prayer of the learned advocate appearing for the petitioner, AP 211 of 2021 is dismissed as withdrawn with liberty to file afresh on the selfsame cause of action.
(DEBANGSU BASAK, J.) TR/