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State of Chattisgarh - Section

Section 4 in The Chhattisgarh Municipal Services (Scale of Pay and Allowances) Rules, 1967

4. Actual classification.

- The actual classification of the existing Municipal Councils will be as per Schedule I. The classification will generally stand for a period of 5 years from the date of publication of these rules in the Gazette. The classification will be reviewed from time to time and will be based on the average of the gross actual income for the preceding 5 years :Provided that the classification of any Municipal Council in a higher class than its existing one will not confer any right on the employees of such Municipal Council for an upward revision of pay-scales applicable to them before such review.