Rajasthan High Court - Jaipur
Municipal Board, Kaman District ... vs The Judge, Labour Court on 19 April, 2022
Bench: Pankaj Bhandari, Anoop Kumar Dhand
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal Writ No. 1613/2019
Municipal Board, Kaman District Bharatpur
----Appellant
Versus
The Judge, Labour Court
----Respondent
For Appellant(s) : None Present For Respondent(s) : None Present HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND Order 19/04/2022 Six weeks' time is granted to remove the defect(s) pointed out by the registry, failing which the Special Appeal Writ shall stand dismissed without further reference to the Bench.
(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J Amit/24 (Downloaded on 26/04/2022 at 09:10:29 PM) Powered by TCPDF (www.tcpdf.org)