Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Jharkhand - Subsection Section 7(3) in Bihar Education Code, 1961 (3)Sanskrit High School. - A Sanskrit High School means an institution which imparts instruction only up to the Madhyama standard according to the new modernised syllabus, and is recognised by the Board of Sanskrit Education as such.
