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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

Bombay Presidency - Subsection

Section 81(1)(b) in The Bombay University Act, 1974

(b)who are graduates of the University of Bombay constituted under the Indian University Act, 1904, the Bombay University Act. 1928, or the Bombay University Act, 1953, and