Madhya Pradesh High Court
The State Of Madhya Pradesh vs Savita Soni on 14 May, 2026
1 CRA-15087-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 15087 of 2023 (THE STATE OF MADHYA PRADESH Vs SAVITA SONI AND OTHERS ) Dated : 14-05-2026 Ms. Vineeta Sharma - Advocate for the appellant-State.
Let record for the trial Court be called for. List the matter thereafter.
(RAJENDRA KUMAR VANI) JUDGE Hashmi Signature Not Verified Signed by: S HUSHMAT HUSSAIN Signing time: 15-05-2026 11:10:50