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Supreme Court - Daily Orders

C. Kantharaj vs Special Land Acquistion Officer, Bbmp on 14 December, 2017

Author: Mohan M. Shantanagoudar

Bench: Mohan M. Shantanagoudar

     ITEM NO.81                               COURT NO.10                    SECTION IV-A

                                 S U P R E M E C O U R T O F            I N D I A
                                         RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 7131/2017

     C. KANTHARAJ                                                            Petitioner(s)

                                                      VERSUS

     SPECIAL LAND ACQUISTION OFFICER, BBMP                     & ORS.        Respondent(s)

     Date : 14-12-2017 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
                                            [IN CHAMBER]

     For Petitioner(s)
                                        Mr.E.C.Vidya Sagar, AOR (N.P.)

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

None appears.

Despite grant of sufficient time, defects have not been cured.

The special leave petition is dismissed for non-prosecution.

(Ashok Raj Singh) (Suman Jain) Court Master Court Master Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2017.12.14 17:25:16 IST Reason: