Supreme Court - Daily Orders
C. Kantharaj vs Special Land Acquistion Officer, Bbmp on 14 December, 2017
Author: Mohan M. Shantanagoudar
Bench: Mohan M. Shantanagoudar
ITEM NO.81 COURT NO.10 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 7131/2017
C. KANTHARAJ Petitioner(s)
VERSUS
SPECIAL LAND ACQUISTION OFFICER, BBMP & ORS. Respondent(s)
Date : 14-12-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
[IN CHAMBER]
For Petitioner(s)
Mr.E.C.Vidya Sagar, AOR (N.P.)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
None appears.
Despite grant of sufficient time, defects have not been cured.
The special leave petition is dismissed for non-prosecution.
(Ashok Raj Singh) (Suman Jain) Court Master Court Master Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2017.12.14 17:25:16 IST Reason: