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[Cites 0, Cited by 0] [Section 28] [Entire Act]

NCT Delhi - Subsection

Section 28(3) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(3)The Arbitrators shall, as far as possible, try to reach a unanimous decision, but in the case of disagreement, the decision of the majority shall prevail. The decision Shall be communicated to the parties in writing with the reasons therefor.