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Delhi High Court - Orders

Marico Limited vs Narico Agrovet Private Limited & Anr on 28 February, 2023

Author: C. Hari Shankar

Bench: C. Hari Shankar

                   $~9
                   *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                   +      CS(COMM) 717/2021 & I.A. 17572/2021, I.A. 11822/2022,
                          I.A. 20070/2022

                          MARICO LIMITED                      ..... Plaintiff
                                       Through: Mr. Zeeshan Khan and Ms.
                                       Sharika Vijh, Advs.

                                             versus

                          NARICO AGROVET PRIVATE LIMITED & ANR.
                                                              ..... Defendants
                                      Through: Mr. Rohan Ahuja, Adv. for D-2

                          CORAM:
                          HON'BLE MR. JUSTICE C. HARI SHANKAR
                                             ORDER

% 28.02.2023

1. Mr. Kirtiman Singh is not present.

2. Re-notify on 2nd March 2023.

3. The Court Master is directed to telephonically contact Mr. Kirtiman Singh and request him to be present on the next date to assist the Court.

C. HARI SHANKAR, J.

FEBRUARY 28, 2023 dsn Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:01.03.2023 15:26:39