Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tripura - Section

Section 179 in Tripura Excise Rules, 1962

179. Transfer of licence on death of licensee.

- On the death of a licensee the Collector may renew the licence on the same terms in favour of a representative of the deceased, if he be satisfied that such representative is fit to hold it, and on the condition that any arrears due from deceased licensee are recovered before the licence is so renewed. In such case no fresh deposit need be called for.Further Restrictions under which and Conditions on which Licences, Permits and Passes are Granted