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State of Madhya Pradesh - Section

Section 31 in Madhya Pradesh Investment Region Development and Management Act, 2013

31. Delegation of powers by Agency.

- The Agency may delegate any function assigned to it or any power vested in it under this Act, except the power under section 4, 7 and 8 (3), to its Chief Executive Officer by whatsoever name called, or any of its officer that it considers appropriate.