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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(g) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(g)two persons to be nominated by the Government representing one from the national level association of architects or engineers and one from an accident insurance institution-Members;