Section 61(10)(i) in The U.P. Factories Rules, 1950

[Cites 0, Cited by 0] [Section 61(10)] [Section 61] [Entire Act]

State of Uttar Pradesh - Subsection

Section 61(10)(i) in The U.P. Factories Rules, 1950

(i)"horizontal exit" means an arrangement which allows alternative egress from a floor area to another floor at or near the same level in an adjoining building or an adjoining part of the same building with adequate separation; and

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State of Uttar Pradesh - Subsection

Section 61(10)(i) in The U.P. Factories Rules, 1950