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State of West Bengal - Section

Section 250 in The West Bengal Motor Vehicles Rules, 1989

250. Spare wheel and tools.

(1)Save as otherwise specified by the Regional Transport Authority in respect of municipal or cantonment areas, every public service vehicle shall at all times be equipped with not less than one spare wheel or rim fitted with a pneumatic tyre in good and sound condition readily inflated, and mounted in such a way that it can be readily dismounted and fitted to the vehicle in the place of any one of the road wheels.
(2)Sub-rule (1) shall not apply to public service vehicle during the completion of any journey during which it has been necessary to bring the spare wheel or rim and tyre into use.
(3)Every public service vehicle shall at all times be provided with an efficient jack and other tools necessary to change a wheel or rim and tyre and with the equipment necessary to repair a puncture.