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[Cites 0, Cited by 0] [Section 43(4)] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(4)(c) in The Mines Rules, 1955

(c)The nurse, compounder or dresser referred to in clause (b) shall be whole time employee of the mine and shall be readily available at the first-aid room throughout the period when persons work at the mine: