Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(i) in The Orissa Elephants' Preservation (Ex-Madras Areas) Rules, 1953 (i)A licence-holder shall be at liberty to kill or capture, or to kill and capture, as the case may be, wild elephants.
