Supreme Court - Daily Orders
Rakshpal Bahadur Pharmacy Institute vs Dr. A.P.J. Abdul Kalam Technical ... on 25 April, 2025
ITEM NO.1739 COURT NO.16 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) NO. 1430/2020
RAKSHPAL BAHADUR PHARMACY INSTITUTE PETITIONER(S)
VERSUS
DR. A.P.J. ABDUL KALAM TECHNICAL UNIVERSITY & ANR. RESPONDENT(S)
ONLY OFFICE REPORT ON DEFAULT IS LISTED IN W.P. (C) NO.484 OF 2021
AGAINST THIS MATTER
WITH
W.P.(C) No. 484/2021 (X)
OFFICE REPORT ON DEFAULT
Date : 25-04-2025 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MANOJ MISRA
[IN CHAMBER]
For Petitioner(s) :
Mr. Ajit Sharma, AOR
Mr. Yuvrajsinh Solanki, Adv.
Mr. Kanchan Kumar, Adv.
Mr. Lareb Habib Ansari, Adv.
For Respondent(s) :
Mr. Amitesh Kumar, Adv.
Ms. Mrinal Kishor, Adv.
Ms. Driti Kumar, Adv.
Mr. Shashank S. Singh, Adv.
Mr. Sanjay Kumar Tyagi, AOR
Mr. Prabhat Kumar Rai, Adv.
Ms. Aarohi Sanklan, Adv.
Signature Not Verified
Digitally signed by
POOJA SHARMA
Date: 2025.04.29
19:38:11 IST
Reason:
1
UPON hearing the counsel, the Court made the following
O R D E R
WRIT PETITION (CIVIL) NO. 484/2021:
1. The learned counsel for the petitioner prays for and is granted two weeks’ time to file an appropriate application seeking withdrawal of the present petition.
2. Thereafter, list before an appropriate Court.
(POOJA SHARMA) (PREETI SAXENA)
COURT MASTER (SH) COURT MASTER (NSH)
2