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Delhi High Court - Orders

Gurpreet Singh vs The Chairman, Ntro And Ors on 22 August, 2025

Author: Navin Chawla

Bench: Navin Chawla

                  $~6
                  *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         W.P.(C) 941/2020
                            GURPREET SINGH                  .....Petitioner
                                             Through: None

                                                          versus

                            THE CHAIRMAN, NTRO AND ORS.         .....Respondents
                                        Through: Mr.Vikram Jetly, CGSC with
                                                 Ms.Shreya Jetly, Adv. for R-1,
                                                 R-3 and R-4

                            CORAM:
                            HON'BLE MR. JUSTICE NAVIN CHAWLA
                            HON'BLE MS. JUSTICE RENU BHATNAGAR
                                         ORDER

% 22.08.2025 None is appearing for the petitioner. Re-list on 2nd February, 2026.

NAVIN CHAWLA, J RENU BHATNAGAR, J AUGUST 22, 2025/sg/ik This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/08/2025 at 21:42:52