Delhi High Court - Orders
Gurpreet Singh vs The Chairman, Ntro And Ors on 22 August, 2025
Author: Navin Chawla
Bench: Navin Chawla
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 941/2020
GURPREET SINGH .....Petitioner
Through: None
versus
THE CHAIRMAN, NTRO AND ORS. .....Respondents
Through: Mr.Vikram Jetly, CGSC with
Ms.Shreya Jetly, Adv. for R-1,
R-3 and R-4
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MS. JUSTICE RENU BHATNAGAR
ORDER
% 22.08.2025 None is appearing for the petitioner. Re-list on 2nd February, 2026.
NAVIN CHAWLA, J RENU BHATNAGAR, J AUGUST 22, 2025/sg/ik This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/08/2025 at 21:42:52