Madhya Pradesh High Court
Chetan Singh vs The State Of Madhya Pradesh on 26 July, 2019
1 CRA-3183-2019 The High Court Of Madhya Pradesh CRA-3183-2019 (CHETAN SINGH Vs THE STATE OF MADHYA PRADESH) 5 Gwalior, Dated : 26-07-2019 Parties as before. As prayed by Shri M.P.S. Raghuvanshi, learned counsel for the appellant, list this matter on Monday (29/07/2019).
(S. A. DHARMADHIKARI) JUDGE Durgekar SANJAY N. DURGEKAR 2019.07.26 15:10:17 +05'30'