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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(2) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(2)The recall notice in Form-XI shall be signed by one-third of the voters in respect of the President or a member of the Managing Committee of a Water Users Association, and one-third of members in respect of the President or the Chairman or the member of a Managing Committee of a Distributory Committee or the Project Committee.