Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(2) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(2)Notice of a meeting of the Board shall be given, in writing, to every member reasonably ahead of the time and date of the meeting :Provided that a special meeting shall be called by giving not less than clear seven days' notice in writing.