Lrs Of Peeraram vs Bagda Ram on 17 April, 2023

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Rajasthan High Court - Jodhpur

Lrs Of Peeraram vs Bagda Ram on 17 April, 2023

Author: Yogendra Kumar Purohit

Bench: Yogendra Kumar Purohit

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
              S.B. Civil Misc. Appeal No. 587/2023

1.    Lrs Of Peeraram, S/o Ukaji Luhar Through His Lrs-
      1/1. Anchi Devi W/o Late Shri Peeraram, Aged About 55
      Years, Resident Of Santhu Chouraha, Station Road,
      Marwar Bagra, Tehsil And District Jalore.
      1/2. Jeeja @ Leela D/o Late Shri Peeraram, Aged About
      33 Years, Resident Of Santhu Chouraha, Station Road,
      Marwar Bagra, Tehsil And District Jalore.
      1/3. Hitesh Kumar S/o Late Shri Peeraram, Aged About
      26 Years, Resident Of Santhu Chouraha, Station Road,
      Marwar Bagra, Tehsil And District Jalore.
      1/4. Deepika D/o Late Shri Peeraram, Aged About 24
      Years, Resident Of Santhu Chouraha, Station Road,
      Marwar Bagra, Tehsil And District Jalore.
      1/5. Mahaveer S/o Late Shri Peeraram, Aged About 22
      Years, Resident Of Santhu Chouraha, Station Road,
      Marwar Bagra, Tehsil And District Jalore.
                                                                   ----Appellants
                                 Versus
1.    Bagda   Ram     S/o     Jemtaji,       Resident         Of   Karda   Tehsil
      Raniwara, Tehsil And District Jalore (Raj.)
2.    Pawni @ Pawan S/o Bagdaram, Resident Of Karda Tehsil
      Raniwara, Tehsil And District Jalore (Raj.)
3.    Anita D/o Bagdaram, Resident Of Karda Tehsil Raniwara,
      Tehsil And District Jalore (Raj.)
4.    Indira D/o Bagdaram, Resident Of Karda Tehsil Raniwara,
      Tehsil And District Jalore (Raj.)
5.    Purna D/o Bagdaram, Resident Of Karda Tehsil Raniwara,
      Tehsil And District Jalore (Raj.)
6.    Labhu Ram D/o Bagda Ram, Resident Of Karda Tehsil
      Raniwara, Tehsil And District Jalore (Raj.)
7.    Jodhpur Vidhyut Vitran Nigam Limited, Through Its
      Assistant Engineer, Bagra District Jalore.
                                                               ----Respondents




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For Appellant(s)               :   Mr. Moti Singh
For Respondent(s)              :   -



     HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

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