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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Andhra Pradesh - Subsection

Section 71(3) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(3)A paper seal shall be used for securing the Control Unit of the voting machine, and the Presiding Officer shall affix his own signature on the paper seal and obtain thereon the signature of such of the polling agents present as are desirous of affixing the same.