Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 262 in Criminal Court Rules of the High Court of Judicature at Patna

262.

The rules regarding registration of pleader's clerks shall also apply to the clerks of Vakils and Advocates ordinarily practising in subordinate courts.Rules Regarding Vakalatnama and Mukhtarnama