Section 27(2)(c) in The Karnataka Scheduled Castes Sub-Plan And Tribal Sub-Plan (Planning, Allocation And Utilization Of Financial Resources) Act, 2013

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

(c)the qualification, disqualification and other allowances to the non-official members of the State Council under section 3;

Legal Document View