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[Cites 0, Cited by 0] [Section 157(1)] [Section 157] [Entire Act]

State of Gujarat - Subsection

Section 157(1)(c) in The Gujarat Panchayats Act, 1993

(c)any land or property which vesting in any other panchayat when vested in the district panchayat by that panchayat for the purposes of this Act: