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[Cites 0, Cited by 0] [Section 7(18)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(18)(b) in The Jammu and Kashmir General Sales Tax Act, 1962

(b)The provisions of this Act relating to recovery, interest, penalty etc, shall mutatis mutandis, apply to the provisional assessment made under clause (a).]