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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(3)(E) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(E)Works Register and Records. - Every Farmers' Organisation shall take up O & M as per the procedure prescribed.
(i)Register of Administrative Sanctions (Form-XIII-A). - The register shall contain a list of all administrative sanctions, date-wise issued by a Farmers' Organisation.
(ii)Register of technical clearance (Form-XIII-A). - The register shall furnish a list of all technical clearances given by the Competent Authority to take up works.