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[Cites 0, Cited by 0] [Section 14(9)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(9)(a) in Tamil Nadu Right of Children to free and Compulsory Education Rules, 2011

(a)communicate in simple and creative ways to the population in the neighbourhood of the school, the rights of the child as enunciated in the Act, as also the duties of the State Government, local authority, school parent and guardian;