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[Cites 0, Cited by 7] [Entire Act]

Union of India - Section

Section 49 in The Representation of the People Act, 1951

49. Functions of polling agents and counting agents.—

(1)A polling agent may perform such functions in connection with the poll as are authorised by or under this Act, to be performed by a polling agent.
(2)A counting agent may perform such functions in connection with the counting of votes as are authorised by or under this Act to be performed by a counting agent.