Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(4D)] [Section 10] [Entire Act] Union of India - Subsection Section 10(4D)(bc) in The Income Tax Act, 1961 (bc)"securitisation trust" shall have the same meaning assigned to it in clause (d) of the Explanation to section 115TCA;]